Bombay High Court
Carnet Elias Fernandes And Anr vs Aditya Birla Finance Limited And 3 Ors on 24 August, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 360 OF 2016
In
ARBITRATION PETITION 1118 OF 2015
Mr. Carnet Elias Fernandes And Anr. ....Petitioner
V/S
Aditya Birla Finance Limited ....Respondent
WITH NOTICE OF MOTION (APPEALS) LODGING NO. 2618 OF 2015 In APPEALS 360 OF 2016 Mr. Carnet Elias Fernandes And Anr. ....Petitioner V/S Aditya Birla Finance Limited ....Respondent WITH CONTEMPT PETITION LODGING NO. 35 OF 2017 In NOTICE OF MOTION (APPEALS) LODGING NO . 2618 OF 2015 Carnet Elias Fernandes And Anr. ....Petitioner V/S Aditya Birla Finance Limited And 3 Ors ....Respondent Dr. Abhinav Chandrachud i/by Brijesh Pathak for the petitioner.
Mr. Zal Andhyarujina a/w Mr. Bhavek Manek and Mr. Nikhil Mehta i/by KMC Legal Venture for the respondent.
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Stand over to 28.08.2018 for \"Passing Orders\".
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