Section 134(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012
(1)A small stock, the amount of which shall be fixed for each Gamma Unit with the approval of the Director and shall not ordinarily exceed one full box, shall in the case of the following classes of ammunition, be issued from the "practice" stock in the magazine to the charge of the nominated Guard, to be kept by him in the armory as the "expense" stock, viz. cartridges ball and blank cartridges, be issued to the "expense" stock or stored elsewhere than in the magazine.