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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2)(a) in Water (Prevention and Control of Pollution) Act, 1974

(a)provide, in a case referred to in clause (a) of sub-section (1), for the apportionment between the participating States and in a case referred to in clause (b) of that sub-section, for the apportionment's between the Central Government and the participating State Government or State Governments, of the expenditure in connection with the Joint Board;