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[Cites 0, Cited by 0] [Section 112(3)] [Section 112] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 112(3)(i) in Arunachal Pradesh Panchayat Raj Act, 1997

(i)before each Election of the members of a Gram Panchayat Anchal Samiti or Zilla Parishad; and