Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 103 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

103.

Whenever the authority granting a licence, permit or pass considers that it should be cancelled or suspended for any cause other than those specified in Rule 102 above may cancel or suspend it by recording the reasons in writing for doing so.