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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(2) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(2)Any such departmental candidate who applies for the direct recruitment to post of Junior Clerk shall be given relaxation in age equal to the period of his Service completed.