Bombay High Court
Vikas Balwant Alase And Ors vs Union Of India Thr. Secretary And Ors on 5 April, 2022
Author: M. S. Karnik
Bench: Dipankar Datta, M. S. Karnik
39-aswp2663-2021 MSEDCL group
JVS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2663 OF 2021
Vikas Balwant Alase & Ors. ...Petitioner
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 1411 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Pranita D/o. Anilrao Ranaware & Ors. ...Applicants
V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 1412 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Vikas Balwant Alase & Ors. ...Applicants
V/s.
Union of India through Secretary
Department of Social Justice &
Empowerment & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 2162 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Yuvraj Ganesh Shelke & Ors. ...Applicants
V/s.
Union of India through Secretary & Ors. ...Respondents
Page 1 of 9
39-aswp2663-2021 MSEDCL group
WITH
INTERIM APPLICATION NO. 1413 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Chandraprakash Shyamsunder Patil & Ors. ...Applicants
V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 1477 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Maharashtra State Electricity
Distribution Co. Ltd ...Applicant
V/s.
Vikas Balwant Alase & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 1478 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Kailas Suresh Tambade & Ors. ...Applicants
V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH
WRIT PETITION (ST) NO. 59 OF 2021
Avinash Popat Ghadge ...Petitioner
V/s.
The State of Maharashtra,
through its Secretary ...Respondent
WITH
WRIT PETITION NO. 1054 OF 2021
Page 2 of 9
39-aswp2663-2021 MSEDCL group
Rahul Basavanappa Wale & Ors. ...Petitioners
V/s.
The Maharashtra State Electricity
Distribution Co. Ltd. & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 7549 OF 2021
Rohit Yashwant Patil & Ors. ...Petitioners
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH
WRIT PETITION NO. 4059 OF 2021
Dipak Tamaji Shevatkar & Ors. ...Petitioners
V/s.
Union of India & Ors. ...Respondents
WITH
WRIT PETITION (ST) NO. 13088 OF 2021
Kulkarni Vaibhav Vijaykumar & Ors. ...Petitioners
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH
WRIT PETITION NO. 4060 OF 2021
Chille Vinod Madhav & Ors. ...Petitioners
V/s.
Union of India through Secretary & Ors. ...Respondent
WITH
WRIT PETITION (ST) NO. 97609 OF 2020
Parmeshwar S/o. Gangadhar Jadhav ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
Page 3 of 9
39-aswp2663-2021 MSEDCL group
WITH
WRIT PETITION (ST) NO. 97757 OF 2020
Kailas Suresh Tambade & Anr. ...Petitioners
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 98066 OF 2020
Hanumant Babanrao Taware ...Petitioner
V/s.
The State of Maharashtra,
through its Secretary & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 98309 OF 2020
Praful Tanaji Ingole ...Petitioner
V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy & Anr. ...Respondents
WITH
WRIT PETITION NO. 3688 OF 2020
Mangesh S/o. Prakash Garud ...Petitioner
V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy ...Respondent
WITH
WRIT PETITION NO. 3689 OF 2020
Gunwant S/o. Vasant Shinde ...Petitioner
V/s.
The State of Maharashtra, through
its Secretary, Energy Department ...Respondent
Page 4 of 9
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WITH
WRIT PETITION NO. 3690 OF 2020
Manoj Prabhakar Chavan ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3691 OF 2020
Ravindra S/o. Bajirao Aljankar ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3692 OF 2020
Omkar S/o. Digambarrao Bochre ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3693 OF 2020
Pradip S.o. Dnyanoba Zate ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3694 OF 2020
Sonaji S/o. Dnyaneshwar Jadhav ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3695 OF 2020
Page 5 of 9
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Avinash S/o. Dattatray Awad ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 3565 OF 2021
IN
WRIT PETITION NO. 3695 OF 2020
Santosh s/o. Vasantrao Padamwar ...Applicant
V/s.
Avinash S/o. Dattatraya Awad ...Respondent
WITH
WRIT PETITION NO. 3696 OF 2020
Abhijeet S/o. Balaji Khadke ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3697 OF 2020
Vikas S.o. Bhimrav Kale ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3698 OF 2020
Rohit S/o. Sagar Kadam ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3699 OF 2020
Gajanan S/o. Vikram Kadam ...Petitioner
V/s.
Page 6 of 9
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The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3700 OF 2020
Chandraprakash S/o. Shyamsunder Patil ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3701 OF 2020
Purushottam S/o. Kamalakar Shinde ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3702 OF 2020
Govind S/o. Dnyanoba Khatal ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3703 OF 2020
Ram S/o. Sheshrao Kolhe ...Petitioner
V/s.
The State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO. 3704 OF 2020
Parmeshwar S/o. Sanjay Bhalke ...Petitioner
V/s.
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 8099 OF 2021
Page 7 of 9
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Gopal Nagnath Pardeshi & Ors. ...Petitioners
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 3658 OF 2021
Amol Ram Kate ...Applicant
V/s.
Union of India, through its Secretary ...Respondent
* * * * *
Mr. Rajendra Deshmukh, Senior Advocate with Mr. Sayyed
Tauseef for petitioner in WP/2663/2021, WPST/7549/2021,
WP/4059/2021, WPST/13088/2021 & WP/4060/2021.
Mr. Vinod Sangvikar with Mr. Yogesh Morbale for petitioner in
WPST/59/2021, WPST/97757/2020, WPST/98066/2020, &
WPST/98309/2020.
Mr. Vishal Kadam for petitioner in WP/3690/2020,
WP/3691/2020, WP/3692/2020, WP/3696/2020,
WP/3697/2020, WP/3699/2020, WP/3700/2020,
WP/3701/2020, WP/3702/2020 & Applicant in IA/1413/2021
in WP/2663/2021.
Mr. Amol Chalak for petitioner in WP/3688/2020,
WP/3695/2020, WP/3704/2020, WP/3694/2020 &
WP/3693/2020.
Mr. A. A. Siddiquie for petitioner in WP/1054/2021.
Mr. V.A. Thorat, Senior Advocate (Special Counsel), with Mr.
Mihir Desai, Senior Advocate (Special Counsel), Mr. P.P.
Kakade, Government Pleader & Ms. R.A. Salunkhe, AGP for
State.
Page 8 of 9
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Mr. Anil Sakhare, Senior Advocate with Mr. Kiran Gandhi i/by
Little & Co. for respondent no. 5 in WP/2663/2021 & WPST/
98066/2020.
Mr. Kiran Gandhi i/by Little & Co. for respondent no. 1 in
WP/1054/2021 & for respondent no. 2 in WPST/59/2021,
WPST/97609/2021, WPST/97753/2020, WPST/98309/2020, &
for respondent no. 5 in WP/2663/2021, & for respondent nos.
5 & 6 in WPST/7549/2021.
CORAM: DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: APRIL 5, 2022 P.C.:
1. Heard in part.
2. Stand over to 6th April 2022.
Digitally signed by (M. S. KARNIK, J.) (CHIEF JUSTICE) ATUL ATUL GANESH KULKARNI GANESH Date:
KULKARNI 2022.04.05 17:40:55 +0530 Page 9 of 9