Gujarat High Court
Ashwinkumar Laxmikant Chauhan vs The Manager Axis Bank Ltd on 24 August, 2020
Author: A. C. Rao
Bench: A.C. Rao
C/SCA/9803/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9803 of 2020
==========================================================
ASHWINKUMAR LAXMIKANT CHAUHAN
Versus
THE MANAGER AXIS BANK LTD
==========================================================
Appearance:
MR AZIZ AN ALVI(1366) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1
==========================================================
CORAM: HONOURABLE MR. JUSTICE A.C. RAO
Date : 24/08/2020
ORAL ORDER
Heard learned advocate for the petitioners through video conference.
The main grievance of the petitioners in this petition is that since the DRT is not working, they left with no alternative remedy and therefore, this petition is preferred.
Notice returnable on 7.10.2020.
Office is directed to inform Registrar, DRT to remain present on the next date with his report as to whether the DRT is functioning or not.
(A. C. RAO, J) SURESH SOLANKI/KD CHAUHAN Page 1 of 1 Downloaded on : Tue Aug 25 03:35:41 IST 2020