Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5(1)] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(1)(d) in Tamil Nadu Marine Fishing Regulation Act, 1983 (d)regulate, restrict or prohibit the use of such fishing gear in any specified area as may be specified in the notification; or