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State of Tamilnadu - Section
Section 3 in The Tamil Nadu Municipal Corporations General Subordinate Service Rules, 1996
3. Appointments.
- Appointment to the posts specified in column (1) of the table below shall be made by the methods specified in the corresponding entries in Column (2) thereof:-| Name of the Post | Method of Recruitment |
| (1) | (2) |
| Superintendents | (i) By promotion from among the holders of theposts of Assistants. |
| Assistant Revenue Officer | By transfer from the holders of the posts ofSuperintendent. |
| Reporter | (i) By transfer from the holders of the post ofSuperintendents; or |
| (ii) By deputation of Reporters from otherCorporations or from any Government Departments. | |
| Assistant | (i) By direct recruitment; and |
| (ii) By promotion from the holders of the postsof Junior Assistants-cum-typist. | |
| Personal Assistant Accountant | By transfer from the holders of the posts ofAssistants. |
| Junior Assistant-cum-Typist | (i) By direct recruitment; and |
| (ii) By transfer from the holders of the postsin Category (1) in Group IV and in Categories (i) and (3) inGroup V of this Service. | |
| Steno-Typist | (i) By direct recruitment; or |
| (ii) By transfer from the holders of the postsof Junior Assistant-cum-Typist. | |
| Conservancy Inspector | By transfer from the holders of the post ofJunior Assistant-cum-Typist |
| Tax Collector | By transfer from the holders of the posts ofJunior Assistant-cum-Typist. |
| Driver | (i) By direct recruitment; and |
| (ii) By promotion from the holders of the postsof Class IV employees of Corporation Basic Service. | |
| Record Assistant | (i) By promotion from the holders of the postsof Class IV employees of Corporation Basic Service; or |
| (ii) By transfer from the holders of the postsof categories (2) and (3) of Group V of this service. | |
| Head of Office Assistant | By transfer from the holders of the posts ofcategories (1) and (3) of Group V of this service. |
| Conservancy Supervisor | By transfer from the holders of the posts ofcategories (1) and (2) of Group V of this service. |