Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(6) in U.P. Housing and Development Board Regulations, 1982 6.1The application for building permit shall be accompanied by the site plan, building plan, service plan and specifications as prescribed in Regulation no. 6.2.
