Uttarakhand High Court
Smt. Durgesh vs Shanti Prasad on 11 November, 2014
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
SA 13/2006 Hon'ble Servesh Kumar Gupta, J.
Mr. M.C. Bansal, Sr. Advocate, for the appellant.
Mr. Arvind Vashistha, Sr. Advocate, for the respondent. List on 2.12.2014 at the request of Mr. M.C. Bansal as he could not prepare the case.
Interim order to continue. (Servesh Kumar Gupta, J.) 1 1. 1 1.20 14 Prabodh