Allahabad High Court
State Of U.P. Thru Secy. Youth Welfare & 2 ... vs Om Pal Singh & Anr. on 18 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE BENCH No. - 456 of 2008 Petitioner :- State Of U.P. Thru Secy. Youth Welfare & 2 Ors. Respondent :- Om Pal Singh & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C.,R.S.Tripathi Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J. Learned Standing Counsel prays for and is accorded six weeks' further time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List immediately thereafter. Order Date :- 18.1.2010 Ajit/-