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Allahabad High Court

State Of U.P. Thru Secy. Youth Welfare & 2 ... vs Om Pal Singh & Anr. on 18 January, 2010

Author: Rajiv Sharma

Bench: Rajiv Sharma

Court No. - 24

Case :- SERVICE BENCH No. - 456 of 2008

Petitioner :- State Of U.P. Thru Secy. Youth Welfare & 2 Ors.
Respondent :- Om Pal Singh & Anr.
Petitioner Counsel :- Standing Counsel
Respondent Counsel :- C.S.C.,R.S.Tripathi

Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J. Learned Standing Counsel prays for and is accorded six weeks' further time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List immediately thereafter. Order Date :- 18.1.2010 Ajit/-