Section 125(5)(i) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 125(5)] [Section 125] [Entire Act]

State of Uttar Pradesh - Subsection

Section 125(5)(i) in The U.P. Co-operative Societies Rules, 1968

(i)the candidate does not fulfill the qualification laid down under Section 120 or under the regulations framed under Section 121 or Section 122 or under any other provisions of the rules and the bye-laws, or

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State of Uttar Pradesh - Subsection

Section 125(5)(i) in The U.P. Co-operative Societies Rules, 1968