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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(1)The Commission/Appointing Authority as the case may be, shall prepare a list of the candidates whom they/it consider suitable for appointment to the post(s) concerned and arranged in the order of merit, The Commission shall forward such list to the Appointing Authority.