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State of Himachal Pradesh - Section

Section 13 in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

13. Repeal/Contradict.

- Once these bye-laws come into force any other rules, bye-laws, policy with regard to this matter adopted by any ULB will be considered as disaffirm.Any work done or scheme implemented under any previous rules/bye-laws will not be impugn unless until it is just opposite or completely contrary to the action to be taken under the above said bye-laws.