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[Cites 0, Cited by 1] [Section 23A] [Entire Act]

State of Maharashtra - Subsection

Section 23A(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(2)The requisition for such special meeting shall be signed by not less than one-half of the total number of members (excluding the members who have no right to vote) and shall be sent to the Collector under intimation to the Director.