Bombay High Court
Abha Dastance-Rao And Anr vs Prabhakar Deolankar And 2 Ors on 24 July, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-67
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
MISC PETITION IN T AND I J NO. 286 OF 2023
Abha Dastane-rao And Anr. ....PETITIONER
V/S
Prabhakar Deolankar And 2 Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 2089 OF 2024 In MISC PETITION IN T and I J 286 OF 2023 Abha Dastane Rao ....PETITIONER V/S Prabhakar Deolankar ....RESPONDENT WITH IN PERSON APPLICATION LODGING NO. 15471 OF 2023 In MISC PETITION IN T and I J 286 OF 2023 Abha Dastance-rao And Anr. ....PETITIONER V/S Prabhakar Deolankar And 2 Ors. ....RESPONDENT WITH APPEALS NO. 332 OF 2016 In MISC PETITION IN T and I J 286 OF 2023 Abha Dastance-rao. ....PETITIONER Page 1/2 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 25/07/2024 16:10:00 ::: V/S Prabhakar Deolankar And 2 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 2541 OF 2023 In MISC PETITION IN T and I J 286 OF 2023 Abha Dastance-rao And Anr. ....PETITIONER V/S Prabhakar Deolankar And 3 Ors. ....RESPONDENT Ms. Abha Dastane Rao Petitioner in Person (Mentioned out of turn) CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 24th July, 2024 P.C. :
S. O. to 12/08/2024 ( at 2.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 25/07/2024 16:10:00 :::