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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(27) in Orissa Minor Minerals Concession Rules, 2004

(27)The Director may, impose such further conditions in the license as it may think necessary in the interest of mineral development & protection of environment.Chapter-III Grant of Mining Lease for Decorative Stone