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[Cites 0, Cited by 0] [Section 20(20)] [Section 20] [Entire Act]

Greater Bengaluru City Corporation -

Section 20(20)(1) in Bangalore Mahanagara Palike Building Bye-laws 2003

(1)No habitable room shall have a floor area of less than 8.0 sqm. for plot sizes upto 120 sqm with a minimum width of 2.4 m.