Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144(2)] [Section 144] [Entire Act]

State of Rajasthan - Subsection

Section 144(2)(b) in The General Rules (Civil), 1986

(b)suits in respect of the succession to an office or to declare the validity or invalidity of an adoption or otherwise to determine the status of an individual.