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[Cites 0, Cited by 0] [Section 97A(2)] [Section 97A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 97A(2)(iv) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iv)five other members of the Board to be nominated by the Government one of whom shall be member of the State Legislature :