Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Odisha - Subsection

Section 90(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)In addition to the provisions mentioned elsewhere in these Regulations, the following provisions shall be applicable for multi-storeyed buildings as defined in 59 of part of 1 of these Regulations. In case of contradictions the provisions of Part -V of these Regulations shall prevail.