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State of Uttar Pradesh - Section

Section 81 in Rules under the United Provinces Excise Act, 1910

81. Co-operation in case detected by the Police.

- Excise Inspectors are required not only to make their own inquiries and detect cases themselves, but also to assist and co-operate with the Police in cases detected by the Police.In cases detected by the Police, Excise Officers should place all available information papers, etc. at the disposal of the Police, and should give all the assistance in their power in the furtherance of investigation and prosecution.In cases sent up by officers of the Excise Department the assistance afforded in any shape by the Police should be specially acknowledged and reported.