Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Madhya Pradesh - Subsection Section 112(d) in The M.P. Public Health Act, 1949 (d)the full names and the places of residence of any persons who are to act as deputies of the keeper of the lodging-house.
