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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 106(1)(b) in Arunachal Pradesh Co-operative Societies Act, 1978

(b)on receipt of an application made upon a resolution carried by three-fourths of the members of a society present at a special meeting called for the purpose, or