Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 24 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

24. Penalty for failure to observe overhead clearance.-

If the master of the vessel fails to ascertain the overhead clearance of his vessel or fails to regulate the speed by passing through the bridge in contravention of Regulation 5, he shall be punishable with fine which may extend to five hundred rupees.