Section 10 in Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Rules, 1961
10. Manner of serving the order.
- Every order of the authorized officer or the District Collector shall be served upon the parties thereto or their authorized agent or the legal practitioners appearing for them.;AppendixForm I(See rule 3)Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Act, 1961 (Tamil Nadu Act 38 of 1961)Application for the Eviction of A Person Occupying a Kudiyiruppu
