Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(b) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963 (b)compare the particulars entered in the report with those given in the declaration filed under Rule 9;
