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[Cites 0, Cited by 0] [Section 7AA(2)] [Section 7AA] [Entire Act]

State of Odisha - Subsection

Section 7AA(2)(a) in The Central Sales Tax (Orissa) Rules, 1957

(a)Ensure that the exemptions/deductions/concessions claimed in the return filed under the Act and these rules are duly supported by the declarations forms or certificate as the case may be, furnished under rule 7A;