Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(4) in Madhya Pradesh Farmers' Organisation Election Rules, 1999 (4)It shall be the general duty of the Presiding Officer at the polling station to keep and maintain public order thereat, and to see that the poll is taken in a fair manner.
