Section 115K(1) in The Goa Panchayat Raj Act, 1994
(1)The provisions of sections 15 to 41, 125 and 126 shall apply mutatis mutandis, in respect of election to the Taluka Panchayats, subject, however, that the expressions 'Panchayat' or 'Zilla Panchayat', wherever they appear, shall be construed as a reference to "Taluka Panchayat".