Delhi High Court - Orders
Edcil India Ltd vs Dr K L Sarkar on 18 March, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11910/2024
EDCIL INDIA LTD .....Petitioner
Through: Dr. B. Ramaswamy, Adv. (through
v/c)
versus
DR K L SARKAR .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 18.03.2026
1. The matter could not be taken up today as the Hon'ble Judge is busy in the Advisory Board meeting under COFEPOSA in the post lunch session.
2. List on 08.09.2026.
BY ORDER COURT MASTER MARCH 18, 2026 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:56:33