Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Meghalaya - Subsection Section 60(3) in Meghalaya Municipal Act, 1973 (3)The Board may do all things not being in consistent with this Act, which may be necessary to carry out the purposes of sub-section (2).
