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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2)(d) in The Tamil Nadu Bhoodan Yagna Act, 1958

(d)the nature, scope and manner of enquiry, hearing and disposal of objections and confirmation or supersession of the declaration under section 17;