Madhya Pradesh High Court
M/S Bharat Heavy Electricity Ltd. vs Commissioner Central Excise, Bhopal on 24 July, 2014
CER 11/2003 24.7.2014
Shri Ashok Lalwani, Advocate for assessee. Shri S.Dharmadhikari, Advocate for revenue. It is pointed out by learned counsel for the assessee that Shri Z.U.Alvi, learned counsel appearing from Bhopal is to argue the matter and he prays for a fixed date for hearing of the matter.
List this case in the week commencing 25.8.2014 and the case will be taken up on a date on which Shri Z.U.Alvi appears in the said week.
(Rajendra Menon) (Alok Verma)
Judge Judge
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