Gujarat High Court
Paschim Gujarat Vij Company Limited vs B M G Fisheries -Veraval on 21 April, 2016
Author: Mohinder Pal
Bench: Mohinder Pal
C/SA/155/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 155 of 2015
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PASCHIM GUJARAT VIJ COMPANY LIMITED....Appellant(s)
Versus
B M G FISHERIES -VERAVAL....Respondent(s)
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Appearance:
MR J V BHAIRAVIA, ADVOCATE for the Appellant(s) No. 1
MR AJ YAGNIK, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 21/04/2016
ORAL ORDER
In previous order dated 31.3.2016, Counsel for the appellant was directed to furnish the copy of the appeal memo with entire set of documents to the learned counsel for the respondent.
Counsel for the respondent states that the same has been supplied.
Now, this matter be listed for arguments on 8th June, 2016.
(MOHINDER PAL, J.) ashish Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Apr 22 01:43:58 IST 2016