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Gujarat High Court

Paschim Gujarat Vij Company Limited vs B M G Fisheries -Veraval on 21 April, 2016

Author: Mohinder Pal

Bench: Mohinder Pal

                     C/SA/155/2015                                              ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                SECOND APPEAL NO. 155 of 2015

         ==========================================================
                   PASCHIM GUJARAT VIJ COMPANY LIMITED....Appellant(s)
                                         Versus
                        B M G FISHERIES -VERAVAL....Respondent(s)
         ==========================================================
         Appearance:
         MR J V BHAIRAVIA, ADVOCATE for the Appellant(s) No. 1
         MR AJ YAGNIK, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL

                                       Date : 21/04/2016


                                        ORAL ORDER

In previous order dated 31.3.2016, Counsel for the appellant was directed to furnish the copy of the appeal memo with entire set of documents to the learned counsel for the respondent.

Counsel for the respondent states that the same has been supplied.

Now, this matter be listed for arguments on 8th June, 2016.

(MOHINDER PAL, J.) ashish Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Apr 22 01:43:58 IST 2016