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State of West Bengal - Section

Section 13 in The West Bengal State Council Of Technical Education Act, 1995.

13. Authentication of orders and other instruments of Council.

- All orders and decisions of the Council shall be authenticated by the signature of the Chairman or any other member authorised by the Council in this behalf, and all other instruments issued by the Council shall be authenticated by the signature of the Secretary or any other officer of the Council authorised in the like manner in this behalf.