Himachal Pradesh High Court
Gopal Singh And Another vs . Smt. Shiv Devi And Others And Connected on 20 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Gopal Singh and another Vs. Smt. Shiv Devi and others and connected matter RSA No. 206 of 2010 a/w RSA No. 216 of 2010 .
RSA No. 206 of 2010 15.09.2022 Present: Mr. Mukul Sood, Advocate, vice Mr. Sanjeev Sood, Advocate, for appellant No. 1.
None for appellant No. 2.
Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate, for respondents No. 1 to 6.
Respondents No 10(a) to 10(c) are ex parte.
Name of respondent No. 17 stands deleted. RSA No. 216 of 2010 Mr. Mukul Sood, Advocate, vice Mr. Sanjeev Sood, Advocate, for appellant No. 1.
None for appellant No. 2.
Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate, for respondents No. 1 to 6.
On the request of learned counsel for the parties, list after three weeks, to enable them to ascertain the current status of the parties.
(Ajay Mohan Goel) Judge September 15, 2022 (bhupender) ::: Downloaded on - 20/09/2022 20:08:33 :::CIS