Andhra Pradesh High Court - Amravati
Andhra Pradesh Private Degree Collage ... vs The State Of Ap on 25 June, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
(SPECIAL ORIGINAL JURISDICTION)
TUESDAY, THE TWENTY FIFTH DAY OF JUNE,
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
THE HONOQURASLE SMT JUSTICE V.SUJATHA
WRIT PETITION NO: 12177 OF 2024
Retwean:
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Andhra Pradesh Private Degree Collage Management Association,
Registered rep by ffs President Kanumaria Gunda Reddy ofa Pichi
Reddy Aged about SO years Rfo. D.No. 4-498, Podili Road Darsi
Prakasam District AR. 523247
Vilaya Jyothi Degree Collage, Rep by ts Correspandent Pregada Raja
Sekhar S/o Adi Prabhakar Rao Aged about 56 years Ria. D.No. 8-642,
indhirala vari street, Mangalagiri Guntur District A P-~ 522503
VUP & DLS Degree Collage, Rep by Hs Correspondent Veesam
Venkata Prasad Sfo Veesam Nageswara rac Aged about 59 years
Rio. H.No.1-322 Brahmananda Reddy Nagar, Mangalagifi Guntur
District &.P- 522503
Petitioners
AND
. The State of Andhra Pradesh, Rep by lis Principal Secretariat Higher
Education Department Secretariat Buildings, Velagapudi, Amaravathy
Guntur District- 52 903.
All India Council for Technical Education, Rep. by #s Member Secretary
Nelson Mandela Marg, Vasanth Kuni New Delhi 110 06%
. University Grants Commission (UGC), Rep. by its Secretary Bahedur
Shah afar marg. New Deihi- 170 G08.
_ The Andhra Pradesh State Cauncll Far Higher Education, Rep by iis
Secretary Niladri Towers, 6{h Batialian Road Mangalagiri, Guntur
Cistict Andhra Pradesh - 524 324
Acharya Nagarjuna University, Represented by is Registrar, Nagarjuna
Nagar, Fedapadu Guntur District Andhra Fradesh- 922510
5. Sri Krishnadevaraya University, Represanted by ifs Registrar,
we
Ananthapurbistrict Andhra Pradesh. 821003
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Krishna University, Reoresented by ifs Registrar, Rucdravaram Ron
Road Machitipainam District Andhra Pradesh- 521003
on
Sr Venkateswara University, Represented by iis Registrar, Prakasam
Road Tirupathi District Andhra Pradesh- 17502
3. Yogi VernanaUniversily, Represented by ifs Registrar, Vemanapuram
University road Kadapa District Andhra Pradesh- 516005
1. Andhra University, Reprasented by ifs Registrar, Waltair,
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Visakhanainam District Andhra Pradesh. $30004
£3
V4, Adkavi Nannaya University, Represented by its Registrar,
Adikavi University Road Ralamahendravaramfistrict Andhra Pradesh-
B3S286
12. Rayalasesma University, Represented! by its Registrar, Nancdyal
Road, Pasupula Kurnool District Andhra Pradesh. 578002
13. Vikram Simbhapurl Universiy, Represented b
Kakutur, Nellore [Nstric) Andhra Pradesh - Sa43o4
14, Andhra KResari University, Represented by its Registrar, Ongale,
Mrakasam District Andhra Pradesh - 523272
15. Or BR Amberkar University, oF NSPS enied by ts Registrar,
Kicherla, Sokakulam District Anc Pradesh - 23272.
. Mespondants
Petition under Article 226 of the Constitution of India praying that in the
clroumstances stated in the affidavi Med therewith, the High Court may be
pleased to issue, a Wit, order or direction more in the nature of Mandamus
declaring the action of the respondents No. 5 fo 18 In sssuing the notifications
dated 05.00.2023, 22.03.2024, 17.08.2024 17.08.2084, 22.05 2094.
WA 2024, 2.052028, 24.08.2084, 20.08.2024, 18.05.2084 and
20.05.2024 inviting the application fer grant of affflation to the orivale degree
calages for the academic year 3024-2088 without sansidering the
representations dated 20.04.2024, 20.04.2024. 20.05.2024 20.05, 2024,
20.05.2024, 20.05.2024, 21.05.2084, 21.058 2024, 24.05.2024, 20.05.2084,
and 27.05.2024, made by the 1 Petiftoner as well as ts members is Hegal
arbitrary unjust and contrary to the provision of the AP Education Act 1382
and consequently quash the same and direct the respondents to pasipane the
date fo grant of affiliations fo the private degree collages for the academic
year 2024 -25.
PANO: 1 OF 2024
Patition under Section 151 CPC praying that in the circumstances
staied in the affidavit fled in support of the petition, the High Courf may be
leased grant interim suspension of the nolifications 05.06.2024, 22.08.2024,
17.08.2084, 17.08.2084, 22.08.2084, 17.08.2084, 21.05. 2084, 24.05 2024,
20.05.2024, 18.08.2024, and 25.05.2024 issued by respondent No. 5 io 15
and direct the respondents to posfpone the date to grant of affilations to the
privaie degree collages for the academic year 2024-25, pending disposal of
WP NoJl2i?? of 2024, on the fle of the High Court,
The petition corning on for hearing, upon perusing ine Petition and the
afidavil fled In support therenf and the order of the High Court order dated
30.05.2024 made herein and upon hearing the arguments of M/s Jyothi Eswar
Sagineni Advocate for the Petitioners, GP far Higher Education for the
respondent No.1, Mfs Uma Devi, Standing Counsel for the respondent No 2,
M/s P.Punna Rao, Standing Counsel for the respondent Noa, M/s 3.Raradhi,
Standing Counsel for the respondent No.4, M/s M.Murali Lincoln, Standing
Counsel for the respondent No.5, M/s Kasi Basavaiah, Standing Counsel for
fhe respondent No.§, Mis T.S.N. Sudhakar, Standing Counsel for the
respondent No.7, M/s Butta Vieya Bhaskar, Standing Counsel for the
respondent No.8, M/s T.Niranjan, Standing Counsel! for the respondent Nog,
Mis V. Sal Kumar, Standing Counsel for the respondent No.?0, M/s
KDOhanunlaya Reddy, Standing Counsel for the respondent Noli, Mis
YORaina Prabha, Standing Counsel for the respandent No.i2, M/s Chinnapa
Reddy, Standing Counsel! for the respandent No.3, M/s Battula Raj Kiran,
Standing Counsel for the respondent No.7, the Court made the following:
ORDER:
"At request of learned counsel for the raspondent{(s}, post on O4.0F 2024 for filing counter.
The interim order granted earlier is extended H fhe next date of Rearing." A SOv- A. VIJAYA BABU ASSISTAN y REGIST RAR FTRUE GOPYH SECTION OFFICER For Ta,
3. Qne CC to Sri Jyothi Eawar Goginen!, Advocate [PUC)
2. Two COCs to GP for Higher Eclucatinn, High Court of Andhra Pradesh. (QUT)
3. One CC to Mis Uma Devi, Slancing Counsel | :
4. One CC fo M/s P Punne Rao, § standing Counsel (oruer S. One GC to Mis 8.Paradhi, Standing Counsel [OPUC)
8. One CC fo Mis M Murali Lincoin, Standing Counsel (OPUC) 7, Gne CO fo Ms Kasi Basavaiah, Standing Counsel [OPUC) 8S. One CC to Ws T.S.N Sudhakar, Standing Counsel [OPUC]
8. One CC to M/s Butla Viiaya Shaskar, Standing Counsel [OPUC}) TW One CC to Mf T Niranjan, Standing Counsel (Puc) tT? One CC to Mis V_Sal Kumar, Standing Counsel [OPUC] Ce ya Reddy, Standing Counsel fOPUC] ce ' ce o eh
12. One CC to Mis K.Dhanun
3. One CC io M/s Y Ratna Prabha, Standing Counsel [OPUC) if. One CC to M/s Chinnana Re ey Sanding Counsel [ORUC} i. One CC io M/s Battula Raj Kiran, Standing Counsel (GPUC)
18. One spare copy SAE HIGH COURT DATED: 28/06/2024 POST ON 04.07 2024 WP No d2iy? of 2024 INTERIM ORDER EXTENDED oy s. <3 SS as, Sees: S 3 SA RAT CRS NS ws "Sheng