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[Cites 0, Cited by 0] [Section 174A] [Entire Act]

State of West Bengal - Subsection

Section 174A(4) in The West Bengal Panchayat Act, 1973

(4)The Samanway Samiti shall be responsible for co-ordinating the functions between a Sthayee Samiti and the Zilla Parishad and among the different Sthayee Samitis of the Zilla Parishad and for monitoring of activities of the Panchayat Samitis in respect of the schemes funds for which are allotted by the Zilla Parishad to the Panchayat Samitis for execution of such schemes.