Section 5 in The Taxation Laws (Amendment) Act, 2007
5. Amendment of section 9.-
In section 9 of the principal Act, in sub- section (1), in the proviso, in clause (a), for the words, letter, brackets and figures" clause (a) of sub- section (4) of section 8", the words, brackets and figures" sub- section (4) of section 8" shall be substituted.
