Section 20(11) in The Goa, Daman and Diu School Education Act, 1984
(11)Where the management of any school had been taken over by the Administrator before the commencement of this Act, and such management was continuing at such commencement and managing committee of such school has not, after such commencement, taken any steps to take over the management of the school from the Administrator, it shall be lawful for the Administrator to continue to manage such school and to grant aid to the school to the full extent admissible under this Act or the rules made thereunder.
