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State of Assam - Section

Section 12 in The Assam Cattle Diseases Act, 1948

12. Prohibition of markets, fairs, etc. in infected areas.

- No person shall organise, promote or hold in any infected area any animal market, animal fair, animal exhibition or other concentration of animals whether for the purpose of sport or trade without the permission in writing of the State Government or such officer as the State Government may authorise in this behalf.