Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 122 in Delhi Motor Vehicles Rules, 1993 122. Motor Vehicles Department. - The Transport Department shall be the Motor vehicles Department for the National Capital Territory of Delhi with the Commissioner as its head.
