Patna High Court - Orders
Basudeo Singh vs Joint Dir. Of Consolidation on 12 March, 2015
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
Patna High Court CWJC No.10563 of 1992 (3) dt.12-03-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10563 of 1992
======================================================
Basudeo Singh
.... .... Petitioner/s
Versus
J.D.of Consolidation Muz.&Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.10715 of 1992
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Basudeo Singh
.... .... Petitioner/s
Versus
Joint Dir. of Consolidation
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.11073 of 1992
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Basudeo Singh
.... .... Petitioner/s
Versus
J.D.of Consolidation & Ors
.... .... Respondent/s
======================================================
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
3 12-03-2015No one appears on behalf of the petitioners.
These applications are accordingly, dismissed for non- prosecution.
(Chakradhari Sharan Singh, J) ArunKumar/-
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