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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Industrial Employment (Standing Orders) Central Rules, 1946

(4)Number of badlis or substitutes;[* * *] [[ Item 4-A omitted by G.S.R. 655(E), dated 10.10.2007 (w.e.f. 10.10.2007).Prior to its omission, item 4-A read as under:-" (4-A) Number of fixed term employment workmen;" ]]