Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act] Union of India - Subsection Section 79(5)(c) in The Coal Mines Regulations, 2017 (c)Where the brake or brakes are power-operated, at least one of them shall be arranged to be applied automatically at all times if the power supply fails.