Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 235 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 235. Receipt by payee: - On payment of the amount of the order, the payee shall sign a receipt therefor endorsed on the order.
