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[Cites 0, Cited by 0] [Section 37U(8)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(8)(iv) in The Rajasthan Minor Mineral Concession Rules, 1986

(iv)Effective steps shall be taken for setting up of a water treatment plant wherever required to treat the effluents collected in the working pits; and